Citation : 2017 Latest Caselaw 557 ALL
Judgement Date : 12 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL DEFECTIVE No. - 1701 of 2016 Appellant :- Satyam Pandey @ Snou Respondent :- State Of U.P. Counsel for Appellant :- Birendra Kumar Mishra,Rajesh Verma,Ram Kailash Counsel for Respondent :- Govt. Advocate Hon'ble Dr. Kaushal Jayendra Thaker,J.
As requested, list on 23rd May, 2017.
Order Date :- 12.5.2017
Mukesh
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!