Kamal Kishor @ Nanku vs State Of U.P.
2017 Latest Caselaw 555 ALL

Citation : 2017 Latest Caselaw 555 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Kamal Kishor @ Nanku vs State Of U.P. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1894 of 2016
 

 
Appellant :- Kamal Kishor @ Nanku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Kumar Srivastava,Shweta Gupta
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

State to file objection within four weeks.

List this matter on 5th July, 2017.

Order Date :- 12.5.2017

Mukesh

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