Khurshid Khan @ Khurshid Ahamd ... vs State Of U.P. And Another
2017 Latest Caselaw 554 ALL

Citation : 2017 Latest Caselaw 554 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Khurshid Khan @ Khurshid Ahamd ... vs State Of U.P. And Another on 12 May, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 2091 of 2005
 

 
Applicant :- Khurshid Khan @ Khurshid Ahamd Khan
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- I.M. Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Amar Singh Chauhan,J.

List is revised. None appears to press this application whereas learned AGA is present.

Applicant is least interested to proceed with the application.

Accordingly, the application is rejected for non-prosecution.

Interim order, if any, stands vacated.

Office is directed to communicate this order to the court concerned.

Order Date :- 12.5.2017

Puspendra

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