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Tufail Ahmad vs Addl. Sessions Judge/ F.T. Court ...
2017 Latest Caselaw 553 ALL

Citation : 2017 Latest Caselaw 553 ALL
Judgement Date : 12 May, 2017

Allahabad High Court
Tufail Ahmad vs Addl. Sessions Judge/ F.T. Court ... on 12 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 836 of 2006
 

 
Applicant :- Tufail Ahmad
 
Opposite Party :- Addl. Sessions Judge/ F.T. Court No. 2 And Others
 
Counsel for Applicant :- Brij Raj Trpathi
 
Counsel for Opposite Party :- Govt. Advocate,Amrendra Singh
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Brij Raj Trpathi, learned counsel for applicant, has sought adjournment on the ground of illness.

2. Passed over.

3. List in the next cause list

Order Date :- 12.5.2017

Mukesh

 

 

 
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