Padma Pani Pandey vs State Of U.P. & Ors.
2017 Latest Caselaw 550 ALL

Citation : 2017 Latest Caselaw 550 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Padma Pani Pandey vs State Of U.P. & Ors. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 53 of 2016
 

 
Applicant :- Padma Pani Pandey
 
Opposite Party :- State Of U.P. & Ors.
 
Counsel for Applicant :- Sachin Tiwari
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Though served. None appears for respondents to oppose this petition.

2. The respondents have preferred Criminal Appeal No. 65 of 2016. If the said matter yet not decided by Additional Sessions Judge, the same shall be transferred to Sessions Judge, Pratapgarh who shall decide the same expeditiously as possible after hearing the present petition.

3. In view of the above, this petition is allowed.

Order Date :- 12.5.2017

Mukesh

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