State Of U.P. vs Smt. Kaishun Nihsa & Ors.
2017 Latest Caselaw 55 ALL

Citation : 2017 Latest Caselaw 55 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

State Of U.P. vs Smt. Kaishun Nihsa & Ors. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 961 of 2011
 

 
Appellant :- State Of U.P.
 
Respondent :- Smt. Kaishun Nihsa & Ors.
 
Counsel for Appellant :- Govt. Advocate
 
Counsel for Respondent :- Ram Kumar Singh,Vishwas Shukla
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

None appears for the respondents. Issue bailable warrants to the respondents returnable on 30.05.2017.

Order Date :- 4.5.2017

psd

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