Awadhesh Soni And 5 Others vs State Of U.P. And 2 Others
2017 Latest Caselaw 549 ALL

Citation : 2017 Latest Caselaw 549 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Awadhesh Soni And 5 Others vs State Of U.P. And 2 Others on 12 May, 2017

Bench: Krishna Murari, Ravindra Nath Kakkar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- WRIT - C No. - 17699 of 2017
 

 
Petitioner :- Awadhesh Soni And 5 Others
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Nand Lal Pandey,Arvind Singh,Suyash Pandey
 
Counsel for Respondent :- Satish Chaturvedi
 

 
Hon'ble Krishna Murari,J.

Hon'ble Ravindra Nath Kakkar,J.

Put up on Monday (15.5.2017) as fresh by which time Sri Satish Chaturvedi, who has accepted notice on behalf of respondent no. 1, will seek specific instruction in the matter more particularly the date on which loan was granted to respondent nos. 2 and 3.

Order Date :- 12.5.2017

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