Mohd. Ikram vs State Thru. C.B.I.
2017 Latest Caselaw 548 ALL

Citation : 2017 Latest Caselaw 548 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Mohd. Ikram vs State Thru. C.B.I. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 418 of 2017
 

 
Appellant :- Mohd. Ikram
 
Respondent :- State Thru. C.B.I.
 
Counsel for Appellant :- Bhola Singh Patel,Pravin Kumar Verma
 
Counsel for Respondent :- Amarjeet Singh Rakhra
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

As requested, list on 3rd July, 2017.

Order Date :- 12.5.2017

Mukesh

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