Dilip Paswan vs State Of U.P. And 3 Others
2017 Latest Caselaw 535 ALL

Citation : 2017 Latest Caselaw 535 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Dilip Paswan vs State Of U.P. And 3 Others on 11 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- WRIT - C No. - 53235 of 2016
 

 
Petitioner :- Dilip Paswan
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Mohd. Warish Khan,Girish Tiwari,Michael Peter
 
Counsel for Respondent :- C.S.C.,Anjali Upadhya,B.B.Jauhari
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

For order see our order of date passed on Writ Petition No.17013 of 2017.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 11.5.2017

G.S

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