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Karan Singh And 30 Ors. vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 530 ALL

Citation : 2017 Latest Caselaw 530 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Karan Singh And 30 Ors. vs State Of U.P. And 3 Ors. on 11 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17244 of 2017
 

 
Petitioner :- Karan Singh And 30 Ors.
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Vinod Kumar Upadhyay,Santosh Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Ravindra Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Re: Civil Misc. Correction Application No.151424 of 2017

The Correction Application is allowed.

In the order dated 25 April 2017, the date of notification shall be read as '30.09.2016' instead of '20.09.2016' and period with regard to which salary was claimed as '01.10.2013 to 5.11.2014' instead of '01.10.2013 to 5.22.2014'.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 11.5.2017

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