Citation : 2017 Latest Caselaw 527 ALL
Judgement Date : 11 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- FIRST APPEAL DEFECTIVE No. - 81 of 2017 Appellant :- Masers Afsra Brass Items And Another Respondent :- The United Commercial Bank And 3 Others Counsel for Appellant :- Digvijay Singh,S.K.Singh Counsel for Respondent :- Ajay Shankar Hon'ble Bharati Sapru,J.
Hon'ble Shashi Kant,J.
Learned counsel for the respondent states that he has filed an objection on 09.05.2017 but the same is not on record.
Learned counsel for the petitioner may file reply within next three weeks.
List thereafter. In the meantime, office to trace out the objection and place it on record.
Order Date :- 11.5.2017
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