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Prateek Kumar Srivastava vs Smt. Swati Sarvistava And 3 Others
2017 Latest Caselaw 525 ALL

Citation : 2017 Latest Caselaw 525 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Prateek Kumar Srivastava vs Smt. Swati Sarvistava And 3 Others on 11 May, 2017
Bench: Bharati Sapru, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 147 of 2017
 

 
Appellant :- Prateek Kumar Srivastava
 
Respondent :- Smt. Swati Sarvistava And 3 Others
 
Counsel for Appellant :- C.P. Dwivedi
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Delay Condonation Application

Issue notice.

Order Date :- 11.5.2017

pks

 

 

 
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