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Kamlesh Kumar vs State Of U.P.
2017 Latest Caselaw 523 ALL

Citation : 2017 Latest Caselaw 523 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Kamlesh Kumar vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 743 of 2017
 

 
Appellant :- Kamlesh Kumar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Dilip Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  Heard.

2.  Admit.

3.  List after two weeks for hearing on bail .

4.  Meanwhile, State may file objection / counter affidavit.

Order Date :- 11.5.2017

Mukesh

 

 

 
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