Ramesh vs State Of U.P.
2017 Latest Caselaw 519 ALL

Citation : 2017 Latest Caselaw 519 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Ramesh vs State Of U.P. on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 531 of 2017
 

 
Appellant :- Ramesh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Daya Shankar Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Objection filed by State which is taken on record.

2. Learned counsel for appellant prays for and is granted a week's time to file reply to the objection filed by State.

3. List this matter on 19th May, 2017.

4. Interim order, if any, granted earlier is extended till the next date of listing.

Order Date :- 11.5.2017

Mukesh

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