Bhagirathi And Others vs State Of U.P.And Others
2017 Latest Caselaw 514 ALL

Citation : 2017 Latest Caselaw 514 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Bhagirathi And Others vs State Of U.P.And Others on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 37739 of 2003
 

 
Petitioner :- Bhagirathi And Others
 
Respondent :- State Of U.P.And Others
 
Counsel for Petitioner :- Harish Kumar,Ram Surat Saroj
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Communication dated 05.08.2016 is taken on record.

Learned counsel for the petitioner has placed before this Court the communication dated 05.08.2016 issued by the competent authority i.e. Urban Ceiling, Allahabad whereby the land in question has been released once again to the petitioner. The petition has, therefore, become infructuous.

It is accordingly dismissed as infructuous.

Order Date :- 11.5.2017

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