Smt. Garima vs Rahul Pradhan
2017 Latest Caselaw 513 ALL

Citation : 2017 Latest Caselaw 513 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Smt. Garima vs Rahul Pradhan on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 354 of 2016
 

 
Appellant :- Smt. Garima
 
Respondent :- Rahul Pradhan
 
Counsel for Appellant :- Jai Narain,Vipin Kumar
 
Counsel for Respondent :- Satya Prakash Sharma
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List in the next cause list showing the name of Shri D.P.S. Chauhan as learned counsel for the respondent.

Order Date :- 11.5.2017

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