Ram Chandra Singh & Others vs Bharat Petrolium Corpn. & Another
2017 Latest Caselaw 512 ALL

Citation : 2017 Latest Caselaw 512 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Ram Chandra Singh & Others vs Bharat Petrolium Corpn. & Another on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 438 of 2006
 

 
Appellant :- Ram Chandra Singh & Others
 
Respondent :- Bharat Petrolium Corpn. & Another
 
Counsel for Appellant :- Anil Sharma
 
Counsel for Respondent :- S.N.Srivastava
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

List along with First Appeal Nos.438 of 2006, 123 of 2007 and 136 of 2007.

Order Date :- 11.5.2017

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