Jai Ram vs State Of U.P. ,Indian Oil Corpn.
2017 Latest Caselaw 510 ALL

Citation : 2017 Latest Caselaw 510 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Jai Ram vs State Of U.P. ,Indian Oil Corpn. on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 141 of 2007
 

 
Appellant :- Jai Ram
 
Respondent :- State Of U.P. ,Indian Oil Corpn.
 
Counsel for Appellant :- Anil Sharma
 
Counsel for Respondent :- Prakash Padia
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Substitution Application

Allowed.

Let necessary substitution be carried out within a week.

Order Date :- 11.5.2017

pks

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