Rajesh Tiwari vs State Of U.P. And 2 Others
2017 Latest Caselaw 507 ALL

Citation : 2017 Latest Caselaw 507 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Rajesh Tiwari vs State Of U.P. And 2 Others on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 928 of 2015
 

 
Revisionist :- Rajesh Tiwari
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Revisionist :- Pavan Kumar Srivastava
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

List has been revised.

Sri Pavan Kumar Srivastava, learned counsel for the revisionist is present. No one is present on behalf of opposite party Nos.2 and 3.

According to office report dated 10.05.2017, no counter affidavit has been filed by opposite party Nos. 2 and 3.

List again on 7th July, 2017.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 11.5.2017

atul

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