Payare Lal vs State Of U.P.And 2 Others
2017 Latest Caselaw 506 ALL

Citation : 2017 Latest Caselaw 506 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Payare Lal vs State Of U.P.And 2 Others on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 912 of 2015
 

 
Revisionist :- Payare Lal
 
Opposite Party :- State Of U.P.And 2 Others
 
Counsel for Revisionist :- Raj Kumar Singh
 
Counsel for Opposite Party :- Govt.Advocate,Vinay Kumar Pal
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Raj Kumar Singh, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 11.5.2017

atul

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