Sumit @ Vimlendra Pratap Singh vs State Of U.P. And Another
2017 Latest Caselaw 505 ALL

Citation : 2017 Latest Caselaw 505 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Sumit @ Vimlendra Pratap Singh vs State Of U.P. And Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 236 of 2015
 

 
Revisionist :- Sumit @ Vimlendra Pratap Singh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Radhey Shyam
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On the illness slip of Sri Radhey Shyam, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 11.5.2017

atul

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