Arkeshwar vs State Of U.P. And Another
2017 Latest Caselaw 492 ALL

Citation : 2017 Latest Caselaw 492 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Arkeshwar vs State Of U.P. And Another on 11 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 680 of 2015
 

 
Revisionist :- Arkeshwar
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- S. Pratap Singh
 
Counsel for Opposite Party :- Govt.Advocate,Miss.Afsan Shafaut,Mohd.Mustafa
 

 
Hon'ble Daya Shankar Tripathi,J.

Sri S. Pratap Singh, learned counsel for the revisionist prays for and is granted two weeks' time to file rejoinder affidavit.

List on 30th May, 2017.

Order Date :- 11.5.2017

atul

Download the LatestLaws.com Mobile App