Shiv Kumar Khare vs State Of U.P.Through Secy.
2017 Latest Caselaw 485 ALL

Citation : 2017 Latest Caselaw 485 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Shiv Kumar Khare vs State Of U.P.Through Secy. on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6003 of 2001
 

 
Petitioner :- Shiv Kumar Khare
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- H.G.S.Parihar,Matri Datt Tripathi,P.N. Bajpai,Ramesh Pandey,Sudheer Tripathi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sudheer Tripathi has sent illness slip. The case is adjourned today.

List peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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