Anirudh vs Smt. Gauri Devi And Another
2017 Latest Caselaw 479 ALL

Citation : 2017 Latest Caselaw 479 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Anirudh vs Smt. Gauri Devi And Another on 11 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 779 of 2008
 

 
Appellant :- Anirudh
 
Respondent :- Smt. Gauri Devi And Another
 
Counsel for Appellant :- Hari Pratap Gupta,V.M. Zaidi
 
Counsel for Respondent :- Mahendra Upadhyay
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Rejoinder affidavit filed today is taken on record.

List for hearing in normal course.

Order Date :- 11.5.2017

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