Arun Kumar Misra vs State Of U.P. Thru Pramukh Secy. ...
2017 Latest Caselaw 474 ALL

Citation : 2017 Latest Caselaw 474 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Arun Kumar Misra vs State Of U.P. Thru Pramukh Secy. ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6155 of 2006
 

 
Petitioner :- Arun Kumar Misra
 
Respondent :- State Of U.P. Thru Pramukh Secy. Administration & Anr.
 
Counsel for Petitioner :- Rakesh Gupta,Ajai Sharma,D K Shukla,Shiwa Kant Tiwari,Umesh Chandra Pandey,Vijai Sharma
 
Counsel for Respondent :- C.S.C.,B.K.Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App