Santosh Kumar Khare vs State Of U.P.Through Secy.
2017 Latest Caselaw 468 ALL

Citation : 2017 Latest Caselaw 468 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Santosh Kumar Khare vs State Of U.P.Through Secy. on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3365 of 2001
 

 
Petitioner :- Santosh Kumar Khare
 
Respondent :- State Of U.P.Through Secy.
 
Counsel for Petitioner :- Dr.L.P.Misra
 
Counsel for Respondent :- C.S.C.,A.N. Srivastava,Anil Tewari,Madhulika Yadav,N.A.Siddiqui,R.K.Srivastava
 

 
Hon'ble Vivek Chaudhary,J.

On request of Dr. L.P. Mishra, learned counsel for petitioner, the case is passed over today.

List peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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