Citation : 2017 Latest Caselaw 459 ALL
Judgement Date : 11 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 408 of 2001 Petitioner :- Raj Kumar Respondent :- State Of U.P. Through Secy.Social Welfare Department Lucknow Counsel for Petitioner :- V.P.Nag Counsel for Respondent :- C.S.C. Hon'ble Vivek Chaudhary,J.
The counsel for petitioner has sent illness slip. The case is adjourned today.
List peremptorily in the next cause list.
Order Date :- 11.5.2017
psd
(Vivek Chaudhary,J.)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!