Smt Pushpa Misra vs Senior Divisional Mechnical ...
2017 Latest Caselaw 455 ALL

Citation : 2017 Latest Caselaw 455 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Smt Pushpa Misra vs Senior Divisional Mechnical ... on 11 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5724 of 2006
 

 
Petitioner :- Smt Pushpa Misra
 
Respondent :- Senior Divisional Mechnical Engineer And Anors
 
Counsel for Petitioner :- Umesh Chandra Pandey
 
Counsel for Respondent :- Manik Sinha,S.P.Maurya
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 11.5.2017

psd

(Vivek Chaudhary,J.)

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