Hari Om Verma And Ors. vs The State Of U.P Thru Principal ...
2017 Latest Caselaw 440 ALL

Citation : 2017 Latest Caselaw 440 ALL
Judgement Date : 11 May, 2017

Allahabad High Court

Hari Om Verma And Ors. vs The State Of U.P Thru Principal ... on 11 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 407 CR.P.C. No. - 76 of 2014
 

 
Applicant :- Hari Om Verma And Ors.
 
Opposite Party :- The State Of U.P Thru Principal Secy., Law & Justice And Anr
 
Counsel for Applicant :- Anil Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Case is passed over on the ground of illness of Sri Anil Kumar Singh, learned counsel for applicant.

2. List this matter on 3rd July, 2017.

Order Date :- 11.5.2017

Mukesh

Download the LatestLaws.com Mobile App