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Ram Narayan @ Baba vs State Of U.P.
2017 Latest Caselaw 432 ALL

Citation : 2017 Latest Caselaw 432 ALL
Judgement Date : 11 May, 2017

Allahabad High Court
Ram Narayan @ Baba vs State Of U.P. on 11 May, 2017
Bench: Kaushal Jayendra Thaker



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 25 of 2017
 

 
Appellant :- Ram Narayan @ Baba
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Arun Sinha,Siddhartha Sinha
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1.  State to verify the veracity of supplementary affidavit  and documents filed today by learned counsel for appellant.

2.  List in the next cause list alongwith Criminal Appeal No. 272 of 2017.

Order Date :- 11.5.2017

Mukesh

 

 

 
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