Lal Bahadur Yadav & Another vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 396 ALL

Citation : 2017 Latest Caselaw 396 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Lal Bahadur Yadav & Another vs State Of U.P. Through Prin. Secy. ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7604 of 2012
 

 
Petitioner :- Lal Bahadur Yadav & Another
 
Respondent :- State Of U.P. Through Prin. Secy. Basic Edu. Lko. & Ors.
 
Counsel for Petitioner :- Angrej Nath Shukla
 
Counsel for Respondent :- C.S.C.,J.B.S.Rathoure
 

 
Hon'ble Vivek Chaudhary,J.

List in the next cause list along with writ petition nos. 5545 (S/S) of 2012, 1330 (S/S) of 2012, 6520 (S/S) of 2012, 5545 (S/S) of 2012, 1635 (S/S) of 2013, 2293 (S/S) of 2013, 2334(S/S) of 2013, 2560 (S/S) of 2013, 2561 (S/S) of 2013, 2562 (S/S) of 2013, 1435 (S/S) of 2013, 1436 (S/S) of 2013, 1471 (S/S) of 2013 and 1635 (S/S) of 2013.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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