Vijay Prakash vs Smt. Ruchi Upadhyay
2017 Latest Caselaw 395 ALL

Citation : 2017 Latest Caselaw 395 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Vijay Prakash vs Smt. Ruchi Upadhyay on 10 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 174 of 2016
 

 
Appellant :- Vijay Prakash
 
Respondent :- Smt. Ruchi Upadhyay
 
Counsel for Appellant :- Rajesh Kumar Bind
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Order on the Withdrawal Application

Learned counsel for the appellant wants to withdraw this appeal.

It is accordingly dismissed as withdrawn.

Order Date :- 10.5.2017

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