Rajesh Kumar Pandey vs Presiding Officer Labour Court ...
2017 Latest Caselaw 388 ALL

Citation : 2017 Latest Caselaw 388 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Rajesh Kumar Pandey vs Presiding Officer Labour Court ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7829 of 2006
 

 
Petitioner :- Rajesh Kumar Pandey
 
Respondent :- Presiding Officer Labour Court And 2 Ors
 
Counsel for Petitioner :- Vidhu Bhushan Kalia
 
Counsel for Respondent :- C.S.C.,Ramesh Chandra Pandey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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