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Sardar Singh vs Presiding Officer U.P.Ind. Tri. ...
2017 Latest Caselaw 387 ALL

Citation : 2017 Latest Caselaw 387 ALL
Judgement Date : 10 May, 2017

Allahabad High Court
Sardar Singh vs Presiding Officer U.P.Ind. Tri. ... on 10 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6104 of 2004
 

 
Petitioner :- Sardar Singh
 
Respondent :- Presiding Officer U.P.Ind. Tri. Lko And 4 Others
 
Counsel for Petitioner :- Yogesh Kesarwani,R.K.S. Suryvanshi
 
Counsel for Respondent :- C.S.C.,Akhilesh Shriwastawa,Mahesh Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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