Surendra Pal Verma vs State Of U.P.Through Secy. ...
2017 Latest Caselaw 380 ALL

Citation : 2017 Latest Caselaw 380 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Surendra Pal Verma vs State Of U.P.Through Secy. ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 980 of 2003
 

 
Petitioner :- Surendra Pal Verma
 
Respondent :- State Of U.P.Through Secy. Revenue Lko. And Others
 
Counsel for Petitioner :- H.S.Jain,Farooq Ahmed,Yogita Chandra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

Case called out in the revised list. No one appeared on behalf of the petitioner.

In the interest of justice, list in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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