Om Prakash Srivastava vs Managing Director, U.P. State ...
2017 Latest Caselaw 378 ALL

Citation : 2017 Latest Caselaw 378 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Om Prakash Srivastava vs Managing Director, U.P. State ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1127 of 2003
 

 
Petitioner :- Om Prakash Srivastava
 
Respondent :- Managing Director, U.P. State Road Transport Corporation
 
Counsel for Petitioner :- Manish Mathur,Vaibhav Srivsatava
 
Counsel for Respondent :- Anuj Kudesia,J.B. Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in the next cause list.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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