Surya Lal vs Registrar General Hon'Ble ...
2017 Latest Caselaw 375 ALL

Citation : 2017 Latest Caselaw 375 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Surya Lal vs Registrar General Hon'Ble ... on 10 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 30557 of 2016
 

 
Petitioner :- Surya Lal
 
Respondent :- Registrar General Hon'Ble Allahabad High Court Allahabad
 
Counsel for Petitioner :- Awdhesh Kumar Mishra,Ambrish Kumar Dwivedi
 
Counsel for Respondent :- U.N. Misra,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for opposite party, list after 3 weeks.

Order Date :- 10.5.2017

psd

(Vivek Chaudhary,J.)

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