State Of U.P. Through Prin. Secy. ... vs Ram Swaroop & Another
2017 Latest Caselaw 360 ALL

Citation : 2017 Latest Caselaw 360 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

State Of U.P. Through Prin. Secy. ... vs Ram Swaroop & Another on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 257 of 2014
 

 
Petitioner :- State Of U.P. Through Prin. Secy. Tax & Institutional Financ
 
Respondent :- Ram Swaroop & Another
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,Ashutosh Singh
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. As prayed, put up on tomorrow, i.e 11.05.2017.

Order Date :- 10.5.2017

Pachhere/-

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