Bharti Airtel Limited New Delhi ... vs State Of U.P. Thru Chief Secy. & ...
2017 Latest Caselaw 359 ALL

Citation : 2017 Latest Caselaw 359 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Bharti Airtel Limited New Delhi ... vs State Of U.P. Thru Chief Secy. & ... on 10 May, 2017

Bench: Sudhir Agarwal, Virendra Kumar-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- MISC. BENCH No. - 11057 of 2009
 

 
Petitioner :- Bharti Airtel Limited New Delhi Thru Nitesh Ranjan
 
Respondent :- State Of U.P. Thru Chief Secy. & Ors.
 
Counsel for Petitioner :- Ashish Mishra,Sanjeev Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Virendra Kumar-II,J.

1. As requested by learned counsel for petitioner, put up on day after tomorrow, i.e 12.05.2017.

Order Date :- 10.5.2017

Pachhere/-

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