Jagat Narain Savita @ Kaptan Singh vs Smt. Sangita Devi And Another
2017 Latest Caselaw 357 ALL

Citation : 2017 Latest Caselaw 357 ALL
Judgement Date : 10 May, 2017

Allahabad High Court

Jagat Narain Savita @ Kaptan Singh vs Smt. Sangita Devi And Another on 10 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL DEFECTIVE No. - 53 of 2017
 

 
Appellant :- Jagat Narain Savita @ Kaptan Singh
 
Respondent :- Smt. Sangita Devi And Another
 
Counsel for Appellant :- Ram Badan Maurya
 
Counsel for Respondent :- Prashant Pandey
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant,J.

Counter to the delay condonation application filed today is taken on record.

Learned counsel for the appellant may file reply within next two weeks.

List thereafter.

Order Date :- 10.5.2017

pks

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