State Of U.P. vs Chandan Singh And 4 Others
2017 Latest Caselaw 344 ALL

Citation : 2017 Latest Caselaw 344 ALL
Judgement Date : 9 May, 2017

Allahabad High Court

State Of U.P. vs Chandan Singh And 4 Others on 9 May, 2017

Bench: Shashi Kant Gupta, Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 280 of 2017
 

 
Appellant :- State Of U.P.
 
Respondent :- Chandan Singh And 4 Others
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Shashi Kant Gupta,J.

Hon'ble Abhai Kumar,J.

Re: Delay Condonation Application No. 153141 of 2017.

Connect with Criminal Appeal No. 5069 of 2016 for the perusal of the record.

Issue notice.

Order Date :- 9.5.2017

N.A.

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