Smt. Shivani Agrawal vs Ankush Agrawal
2017 Latest Caselaw 300 ALL

Citation : 2017 Latest Caselaw 300 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Smt. Shivani Agrawal vs Ankush Agrawal on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 191 of 2017
 

 
Appellant :- Smt. Shivani Agrawal
 
Respondent :- Ankush Agrawal
 
Counsel for Appellant :- Mohit Singh
 
Counsel for Respondent :- Rakesh Dubey,Swapnil Kumar
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

Shri Mohit Singh, learned counsel for the appellant prays for and is allowed two weeks' time to file reply to the supplementary affidavit.

List this matter on 23.05.2017.

Order Date :- 8.5.2017

pks

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