Mundrika Bhartiya vs State Of U.P. And Another
2017 Latest Caselaw 299 ALL

Citation : 2017 Latest Caselaw 299 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Mundrika Bhartiya vs State Of U.P. And Another on 8 May, 2017

Bench: Amar Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3832 of 2015
 

 
Revisionist :- Mundrika Bhartiya
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Tawvab Ahmed Khan,Jitendra Kumar Yadav
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Amar Singh Chauhan,J.

Shri T.A. Khan, learned counsel for the revisionist and learned A.G.A. are present. None respond from opposite party no. 2 in spite of sufficient service.

Heard and perused the record.

Judgment reserved.

Order Date :- 8.5.2017

Prakhar

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