Smt. Rekha vs Digpal
2017 Latest Caselaw 291 ALL

Citation : 2017 Latest Caselaw 291 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Smt. Rekha vs Digpal on 8 May, 2017

Bench: Bharati Sapru, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- FIRST APPEAL No. - 599 of 2015
 

 
Appellant :- Smt. Rekha
 
Respondent :- Digpal
 
Counsel for Appellant :- Mahender Pal Singh Yadav,Abhay Singh Yadav
 

 
Hon'ble Bharati Sapru,J.

Hon'ble Shashi Kant, J.

In view of the office report dated 5.5.2017, fresh notice may be issued by RPAD. In addition to RPAD, the appellant may serve dastis on the other side.

Order Date :- 8.5.2017

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