C/M Mohd Shafi Inter College ... vs District Inspector Schools ...
2017 Latest Caselaw 289 ALL

Citation : 2017 Latest Caselaw 289 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

C/M Mohd Shafi Inter College ... vs District Inspector Schools ... on 8 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7616 of 2003
 

 
Petitioner :- C/M Mohd Shafi Inter College Haswar Ambedhar Nagar Through
 
Respondent :- District Inspector Schools Ambedkar Nagar And 2 Ors.
 
Counsel for Petitioner :- Shafiq Mirza
 
Counsel for Respondent :- C.S.C.,Sanjay Kumar Yadav
 

 
Hon'ble Vivek Chaudhary,J.

The counsel for petitioner in the connected writ petition Sri Shiwa Kant Tiwari has sent illness slip.

List peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

Download the LatestLaws.com Mobile App