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Jai Prakash And Others vs District Judge Sultanpur And ...
2017 Latest Caselaw 274 ALL

Citation : 2017 Latest Caselaw 274 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Jai Prakash And Others vs District Judge Sultanpur And ... on 8 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1250 of 2003
 

 
Petitioner :- Jai Prakash And Others
 
Respondent :- District Judge Sultanpur And Others
 
Counsel for Petitioner :- M.M.Ahmad,Manish Kumar
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

Counsel for petitioner Sri Manish Kumar has sent slip that he is out of station.

List peremptorily in the next cause list.

Order Date :- 8.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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