Munna Lal vs State Of U.P. And 4 Ors.
2017 Latest Caselaw 259 ALL

Citation : 2017 Latest Caselaw 259 ALL
Judgement Date : 8 May, 2017

Allahabad High Court

Munna Lal vs State Of U.P. And 4 Ors. on 8 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 48075 of 2016
 

 
Petitioner :- Munna Lal
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Upendra Upadhyay
 
Counsel for Respondent :- C.S.C.,G.P.Tripathi,Girdhar Prasad Tripathi
 

 
Hon'ble Manoj Kumar Gupta,J.

Counter affidavit filed today is taken on record.

Counsel for petitioner prays for and is granted a week's time to file rejoinder affidavit.

List in the next cause list.

(Manoj Kumar Gupta, J.)

Order Date :- 8.5.2017

skv

Download the LatestLaws.com Mobile App