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Sri Prakash Srivastava vs State Of U.P. And 3 Ors.
2017 Latest Caselaw 253 ALL

Citation : 2017 Latest Caselaw 253 ALL
Judgement Date : 8 May, 2017

Allahabad High Court
Sri Prakash Srivastava vs State Of U.P. And 3 Ors. on 8 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 34696 of 2016
 

 
Petitioner :- Sri Prakash Srivastava
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sushil Kumar Srivastava,Sanjay Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

List in the next cause list showing the name of Sri Abhishek Mishra, as counsel for the fourth respondent.

                                    (Manoj Kumar Gupta, J.)                   

Order Date :- 8.5.2017

skv

 

 

 
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