Citation : 2017 Latest Caselaw 235 ALL
Judgement Date : 5 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 37 Case :- WRIT - A No. - 18633 of 2017 Petitioner :- Dr. Brijesh Kumar Yadav And 3 Ors. Respondent :- State Of U.P. And 2 Ors. Counsel for Petitioner :- Shantanu Khare,Ashok Khare Counsel for Respondent :- C.S.C. Hon'ble Vikram Nath,J.
Hon'ble Daya Shankar Tripathi,J.
Put up this case on 08.05.2017, in the additional cause list.
Order Date :- 5.5.2017
atul
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