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Dharajeet vs D.D.C., & Another
2017 Latest Caselaw 225 ALL

Citation : 2017 Latest Caselaw 225 ALL
Judgement Date : 5 May, 2017

Allahabad High Court
Dharajeet vs D.D.C., & Another on 5 May, 2017
Bench: Bharati Sapru



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 51870 of 2000
 

 
Petitioner :- Dharajeet
 
Respondent :- D.D.C., & Another
 
Counsel for Petitioner :- Sandeep Srivastava,R.C. Chauhan,R.S.Chauhan
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Bharati Sapru,J.

List revised.

None appears to press the petition.

The matter is dismissed in default.

Interim order, if any, stands vacated.

Order Date :- 5.5.2017

pks

 

 

 
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